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Pratibha Sanjay Padamalwar And Others Vs Municipal Corporation Of Greater Mumbai And Others

Bombay High Court Jan 12, 2023 Writ Petition No. 1423 Of 2022

Disposed Of

Acts

Santolina Josephina And Others Vs Inacio Xavier Fernandes And Others

Bombay High Court (Goa Bench) Jan 7, 2023 First Appeal No.19 Of 2021

Disposed Of

Acts

Ganpat Govind Shigvan Vs Preeti Paresh Shah

Bombay High Court Jan 13, 2023 Writ Petition No. 7237 Of 2022

Dismissed

Acts

M/s. Venus Rubber Works Vs Municipal Corporation Of Greater Mumbai And Others

Bombay High Court Jan 11, 2023 Writ Petition No. 13068 Of 2019, Interim Application No. 06 Of 2020

Allowed/Disposed Of

Acts

Vandana Ramnaval Jaiswar Vs State Common Entrace Cell

Bombay High Court Jan 9, 2023 Writ Petition No. 568 Of 2022

Allowed

Acts

Satendra Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court Nov 15, 2022 Writ Petition (SB) No. 497 Of 2022

Dismissed

Hanif Musa Kazi Vs State Of Maharashtra And Others

Bombay High Court Jan 9, 2023 Writ Petition No. 6852 Of 2022

Dismissed

Acts

Nooney Kondiah Vs Nayudu Ramanareddy

Andhra Pradesh High Court Jul 1, 1970 C.R.P. No. 42 of 1970

1. The question raised in this revision petition relates to the valuation of the suit and the court-fee payable by the plaintiff. 2. The suit was laid for the grant of an injunction. The question whether the plaintiff …

Citation

Delan Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court Feb 3, 2015 Criminal Revision No. 927 of 2014

Dismissed

Acts

Komal Arora And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court Oct 13, 2022 Writ Petition (CRL) No. 1426 Of 2022

Disposed Of

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