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Mrs. Narayana Bhat and Others Vs Navaneethalal P. Lalan and Another
Varghese Kalliath, J.@mdashTenants under the Building''s (Lease and Rent Control) Act are the revision Petitioners. The revision is filed u/s 20 of the Kerala Buildings (Lease and Rent Control) Act, 1965, for short, the…
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St. Mary''s Finance Ltd. Vs R.G. Jayaprakash and Others
K.A. Abdul Gafoor, J.@mdashM.C.A. No. 6 of 1999 is filed by a company named St. Mary''s Finance Limited, Nedumchalil Buildings, Mullassery Canal Road, Cochin-682011, u/s 391(1) of the Companies Act, 1956 ("the Act"). Th…
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