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Government of Kerala and Another Vs P.A. Kunhamoo

High Court Of Kerala M.F.A. No. 303 of 1982

Shamsuddin, J.@mdashThis appeal has been directed against the order of the Court of Subordinate Judge, Trivandrum in O.P. (Arbitration) No. 160 of 1981. 2. The facts leading to the filing of the above O.P. may be summa…

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Dharmarajan Vs State

High Court Of Kerala Criminal R.P. No. 174 of 2002

T.M. Hassan Pillai, J.@mdashAdmitted. Public Prosecutor takes notice. Heard. 2. Challenge is made in this revision against the order passed by the learned Additional Sessions Judge, Kottayam in M.P. 95 of 2002 in S.C. …

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