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Yamparala Venkateswarlu and others Vs Shaik Khatumbi and another

Andhra Pradesh High Court Aug 20, 1998 SA No. 374 of 1998

1. This second appeal by the plaintiffs has been admitted on the substantial question of law that whether the bare suit for injunction without seeking declaration of title is maintainable and whether the Court fee paid …

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Nataraj Theatre Vs Govt. of Andhra Pradesh

Andhra Pradesh High Court Aug 26, 1999 Writ Petition No''s. 21691 of 1995 and 30691 of 1998

1. Messers Nataraj theatre has filed WP No.21691 of 1995 praying for a writ of mandamus or any other appropriate writ declaring the memo issued by the Government of Andhra Pradesh, the 1st respondent herein bearing No.1…

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Government of Andhra Pradesh and Others Vs D. Gopaiah

Andhra Pradesh High Court Oct 12, 2001 Writ Petition No. 13489 of 2001

Dismissed

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Jonnala Sura Reddy and Another Vs Tityyagura Srinivasa Reddy and Others

Andhra Pradesh High Court Jul 8, 2003 SA No. 236 of 1992

C.Y. Somayajulu, J.@mdashThis is an appeal by the defendants in OS No. 16 of 1984 on the file of the Court of the Second Additional Munsif Magistrate, Guntur. Respondents are the legal representatives of T. Somireddy, (…

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