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OM PRAKASH Vs COMMISSIONER OF Income Tax, PUNJAB, HIMACHAL PRADESH, PEPSU, AND BILASPUR AT SIMLA, AND OTHERS.
BISHAN NARAIN, J. - Om Prakash is one of the proprietors of the firm Hans Raj and Company. This firm was during 1943-44 carrying on its business at Phagwara (Kapurthala State). An Income Tax amounting to Rs. 33,750 was …
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The State Vs Parkash Singh
Falshaw, J.@mdashParkash Singh respondent was tried by a Magistrate at Ambala and on conviction u/s 411, Penal Code, was sentenced to six months'' rigorous imprisonment. He was, however, acquitted in appeal by the learn…
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Roshen Behari Vs The State
Falshaw, J.@mdashThese are eight appeals by Roshan, Jage, Joginder Singh, Labh Singh, Gurucharan Singh, Hukam Singh, Ram Singh and Narain Singh who have been convicted by Section 30 Magistrate at Palwal (Gurgaon) u/s 39…
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Gurnam Singh Vs Mt. Datto
Harnam Singh J.@mdashShrimati Datto applied u/s 4S8, Criminal P.C. claiming maintenance from her husband Gurnam Singh on the ground that having sufficient meana he had neglected and refused to maintain her and her child…
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Ram Diya Vs Hukam and Others
Mahesh Grover, J.@mdashA suit for specific performance was initiated by the present appellant seeking enforcement of the agreement to sell dated 9.5.1994. As per the agreement, the total sale consideration of the proper…
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