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Ramanujam, J.@mdashThe case arises under the Madras Agricultural Income Tax Act. The assessee in this case was assessed under the said Act for the assessment year 1966-67, and its income for the assessment year was dete…
Allowed
P. Govindan Nair, C.J.@mdashThis is a reference at the instance of the CED, Madras, in relation to the estate duty payable on the death of one Narayana Chettiar, who died on April 6, 1963. Between the years 1957 and 196…
V. Ratnam, J.@mdashThe plaintiffs in O.S. No. 608 of 1976,, Sub-Court, Coimbatore, are the petitioners in this civil revision petition, which is directed against the order of the Court below dismissingan application fil…
Padmanabhan, J.@mdashThis O.S. Appeal has been filed against the order passed by a learned single Judge of this Court on 2nd Sept., 1982 in Appln. No. 3124 of 1982 in Appln. No. 165 of 1981. 2. The facts leading to the…
Bellie, J.@mdashThe controversy in these two Letters Patent Appeals is as to the requirement of issue of notice u/s 80 of the Code of Civil Procedure. The two appeals arise out of one suit. To state a few facts of the c…
Dr. A.S. Anand, C.J.@mdashThe assessee is in revision against the order of the Sales Tax Appellate Tribunal (Main Bench), passed in T.A. No. 601 of 1981 on 19th March, 1982. 2. The assessee filed an appeal against the …
Janarthanam, J.@mdashThe petitioner Jeevendra Nainar, it is said, borrowed a sum of Rs. 3,000 from the first respondent, Srimathi Kanakammal, wife of Krishnaji Reddiar on 21.7.1966 and executed a mortgage in her favour …
Alfred Henry Lionel Leach, C.J.@mdashThe appellants are a firm of merchants dealing in raw cotton at Tirumangalam and Virudhunagar. They filed the suit out of which this appeal arises in the Court of the Subordinate Jud…
K.K. Sasidharan, J.@mdashThe writ petitions in W.P. Nos. 23089, 23090, 27366 and 27367 of 2013 are at the instance of D.D. Medical College MBBS Students Welfare Association and a student of 2011-2012 MBBS Batch and the …