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Micro Devices Inc. Vs Infocom Digital Systems (P) Ltd

Delhi High Court Company Petition No. 147 Of 1996

Jayant Nath, JCA 2057/20131. This application is filed by Syndicate Bank for a direction to the OL to release an amount of Rs.51,18,100/- to the applicant bank instead ofreleasing the same to the Employees Provident Fun…

Acts

Hitender Kumar Vs Union Of India & Ors

Delhi High Court Civil Writ Petition No. 2161 Of 2018, Civil Miscellaneous No. 8924 Of 2018

Rajiv Shakdher, JCM No.8924/20181. Allowed, subject to just exceptions.W.P.(C) 2161/20182. Issue notice. Mr. Jasmeet Singh, who appears on advance notice says that given the order which I propose to pass, he does not wi…

Acts

Sivaraman Divakaran and Others Vs State of Kerala

High Court Of Kerala Criminal A. No. 22 of 1986

Padmanabhan, J.@mdashAll the three accused before the Sessions Judge are the appellants before us. Accused 1 and 2 were tried and convicted for murder with the aid of Section 34 and sentenced to imprisonment for life. A…

Citation Acts

Andikutty Vs The Special Tahsildar (LA) and Another

High Court Of Kerala L.A.A. No''s. 263, 264 and 265 of 2011

Pius C. Kuriakose, J 1. All these are appeals preferred by the claimants whose land in Vengeri village were acquired for the purpose of widening the Karaparamba Canoli Canal Road pursuant to Section 4(1) notification p…

Acts