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Laxmavva Bhimappa Kambali Vs Siddroad and Others

Karnataka High Court Cr.RP. No. 746 of 2004

S.R. Bannurmath, J.@mdashThough the matter is posted for admission, since the Trial Court has dismissed the complaint at the inception and respondent Nos. 1 to 10 are yet to come before the Court, notice to them is disp…

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Commissioner of Gift-tax Vs A.C. Raghava Menon

High Court Of Kerala Income-tax Reference No. 64 of 1996

Arijit Pasayat, C.J.@mdashPursuant to the direction given by this court in O. P. No. 4880 of 1992, the following question has been referred to this court u/s 26(3) of the Gift-tax Act, 1958 (in short "the Act"), by the …

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Pheiroijam Herojit Singh Vs Union Of India & 3 Ors

Manipur High Court (Imphal) Writ Petition (C) No. 28 Of 2023

Ahanthem Bimol Singh, J As prayed for by the learned counsel appearing for the parties, list this case again on 15-05-2023. Interim order, if any, shall continue till the next date.

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