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The Commissioner of Central Excise Vs M/s. Indian Additives Limited and Customs Excise and Service Tax Appellate Tribunal, South Zonal Bench
T.S. Sivagnanam, J.@mdashThese appeals by the Revenue are directed against the order passed by the Customs, Excise and Service Tax Appellate Tribunal [The Tribunal] dated 21.03.2007 in Final Order No. 397 of 2007 and da…
M.C. Jayasingh Vs Mishra Dhatu Nigam Limited (MIDHANI)
V. Ramasubramanian, J.@mdashThis is a suit for infringement of patents and designs and for rendition of accounts and various other reliefs. I have heard Mr. M. Sundar, learned counsel for the plaintiff, Mr. V. Chandraka…
The Commissioner of Central Excise Vs Customs Excise and Service Tax Appellate Tribunal, South Zonal Bench and M/s. S.L. Lumax Limited
T.S. Sivagnanam, J.@mdashThis appeal by the Revenue is directed against the Final Order passed by the Customs, Excise and Service Tax Appellate Tribunal [The Tribunal] dated 24.10.2008 in Final Order No. 1224 of 2008. T…
Gracinda Braganza and Others Vs Special Land Acquisition Officer (N) Irrigation Department and The Executive Engineer, Works Division VI, Irrigation Department <BR> Special Land Acquisition Officer (N) Irrigation Department and The Executive Engineer, Works Division VI, Irrigation Department Vs Gracinda Braganza and Others
F.M. Reis, J.@mdashBoth the Appeals can be taken up together as they challenge the same impugned Judgment and Award dated 15th September, 2005, passed by the learned Addl. District Judge, Fast Track Court, Mapusa in Lan…
Commissioner of Income Tax Vs Hindustan Sugar Mills Ltd.
Mrs. Sujata V. Manohar, C.J.@mdashThis reference under s. 256(1) of the IT Act, 1961 which is before us raises questions both at the instance of the assessee as well as at the instance of the Revenue : At the instance…
State of Maharashtra Vs Kisandas Sitaldas Dayalani <BR> Kisandas Sitaldas Dayalani Vs State and Another
S.M. Daud, J.@mdashThese are cross appeals emanating from the decision of the Judicial Magistrate First Class, Court No. 6, Pune, in a prosecution ascribing to Kisandas Sitaldas Dayalani, the commission of offences puni…