Hindu Personal Law Board Vs Union of India
done by the censor Board alongwith a few members of various religious groups like the Hindu Personal Law
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Archit Krishna Vs National Law University and Another
@mdashThe petitioner before this Court appeared in Common Law Admission Test (CLAT), 2012 conducted by
Deputy Commissioner (Law), Commercial Taxes Vs T.S. Sujatha
Lekshmikutty, J.@mdashThe matter arises under the Kerala General Sales Tax Act, 1963. The revenue is the revision-petitioner. The assessment year concerned is 1991-92. The respondent-assessee is a dealer in Indian-made …
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Sarfarraz Ali A.S.Y. Vs Saveetha School of Law
Sathyanarayanan, J@mdashThe petitioner had applied for admission to the respondent Law College and he
Deputy Commissioner (Law), Commercial Taxes Vs C.P. Rajarathinam
G. Sivarajan, J.@mdashThe matter arises under the Kerala General Sales Tax Act, 1963 (for short "the Act"). The issue relates to the application of the provisions of Section 17(4) of the Act, brought into force with eff…
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Deputy Commissioner (Law), Commercial Taxes Vs Parekh Brothers
Arijit Pasayat, C.J.@mdashThese three applications have been filed by the Revenue u/s 41 of the Kerala General Sales Tax Act, 1963 (in short, "the Act") read with Rule 41(1) of the Kerala General Sales Tax Rules, 1963 (…
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Deputy Commissioner (Law) Vs Alappat Exports (P) Ltd.
@mdashThe Deputy Commissioner (Law), Board of Revenue (Taxes), Ernakulam, is the revision petitioner.
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Collector of Customs, Bombay Vs Law Publishers, Allahabad
1. This is an appeal by Collector of Customs against an order of Tribunal where it has been held that the product imported by the respondents are classifiable under Heading 32.13 of the First Schedule to the Indian Cust…
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Maya Sharma Vs Unique Law Publication House & Ors
December, 2014 it came to the notice of the plaintiff that the defendant no. 1 had started",publishing law
Mahatma Gandhi Law College Vs State Of Telangana
,,,,,1. Heard Mr. A. Ushi Reddy, learned counsel for the petitioner, Mr. H.B. Ramachandranlal, learned counsel appearing for respondent Nos.6 to 10,",,,,,Mr. Ch. Jagannatha Rao, learned Standing Counsel for Osmania Univ…