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Advantage India Logistics Pvt. Ltd. Vs Union Of India & Other

Madhya Pradesh High Court (Indore Bench) Aug 23, 2018 Writ Petition No. 16266 Of 2018

Dismissed

Acts

M/S Anand Jewels Indore (P) Ltd. Vs Indore Municipal Corporation & Another

Madhya Pradesh High Court (Indore Bench) Aug 27, 2018 Writ Petition No.16571 Of 2018

Dismissed

Acts

Oriental Insurance Co. Ltd. Vs Giano Devi and Others

High Court of Himachal Pradesh Dec 18, 2015 FAO (MVA) No. 124 of 2009

Dismissed

Jageshwar Ram Rajwade And Ors Vs State Of Chhattisgarh

Chhattisgarh High Court May 21, 2020 Criminal Appeal No.1257 Of 2002

Allowed

Acts

Himmatlal Patel And Ors Vs Neeta Ben And Ors

Chhattisgarh High Court Aug 24, 2020 Second Appeal No. 472 Of 2009

Allowed

Acts

M/s Narmada Enterprises Vs Punjab National Bank And Ors

Chhattisgarh High Court Aug 24, 2020 Writ Petition (C) No. 1933 Of 2020

Disposed Of

Acts

Deepak Kumar Vs Vijay Kumar And Ors

Chhattisgarh High Court Jul 3, 2019 First Appeal No. 189 Of 2019

Dismissed

Acts

Subodh @ Brijkishore Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court (Gwalior Bench) Sep 4, 2018 Misc. Criminal Case No. 33232 Of 2018

The applicant has filed this fourth repeat bail application u/S 439, Cr.P.C. for grant of bail after rejection of earlier one on merits by order dated18.06.2018 passed in M.Cr.C. No.19333/2018 with liberty to the applic…

Acts

D. Abdullah Sab Vs Syed Abdul Jabbar

Karnataka High Court (Dharwad Bench) Jun 30, 2014 Writ Petition No. 105504 of 2014 (GM-FC)

Allowed

Citation Acts

M/s. S M Niryat Pvt. Ltd Vs Union Of India And Others

Orissa High Court Jan 27, 2022 Writ Petition (Civil) No. 41771 Of 2021

Disposed Of

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