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M/s. Ethan Constructions Pvt. Ltd Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai Dec 14, 2023 Appeal No. 126, 478 Of 2022

Allowed

Acts

Shiv Dayal Gupta HUF Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai Dec 14, 2023 Appeal No. 45 Of 2023

Dismissed

Acts

M/s. Rupak Trading Pvt. Ltd And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai Dec 20, 2023 Appeal No. 328, 329, 330, 331, 332, 333, 359, 381 Of 2021

Partly Allowed/ Allowed

Acts

Azra Bi Vs State Of Rajasthan

Rajasthan High Court Jun 1, 2023 Criminal Appeal No. 557 Of 2023

Allowed

Acts

Siddique E.A Vs State Bank Of India

High Court Of Kerala Jun 5, 2023 Writ Petition (C) No. 14979 Of 2023

Dismissed

Acts

Beevi Vs State Of Kerala

High Court Of Kerala May 31, 2023 Writ Petition (C) No.17105 Of 2023

Disposed Of

Thermopads Pvt Ltd Vs Commissioner Of Central Tax Medchal - GST

Customs, Excise And Service Tax Appellate, Hyderabad Dec 5, 2023 Excise Appeal No. 658 Of 2012

Allowed

Acts

Mahashakti Energy Limited Vs CCE, Chandigarh-II

Customs, Excise And Service Tax Appellate, Chandigarh Dec 5, 2023 Service Tax Appeal No. 773 Of 2012

Allowed

Acts

M/S. Shilpa Steel & Power Ltd Vs Commissioner of Central Excise, Nagpur

Customs, Excise And Service Tax Appellate, Mumbai Dec 4, 2023 Excise Appeal No. 89946, 89947 Of 2014

Allowed

Acts

Fastway Transmission Pvt Ltd Vs Nirmal Cable Network And Anr

Telecom Disputes Settlement And Appellate Tribunal Dec 19, 2023 Broadcasting Petition No. 531 Of 2023

1. Looking to the contentious issues raised in this Broadcasting Petition, the same is admitted. 2. Issue notice upon respondent No.1; to be served by dasti as well as email. Counsel Ms. Vandana D Jai Singh, acce…

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