Latest Judgements

Search & filter over 1,159,701 results

Filters

Reset filters

Found 0 result

Showing 911- 920 of 0 result for ""

Updated just now

Venkata Sai Rakesh Kattula Vs Union Of India

High Court For The State Of Telangana:: At Hyderabad Writ Petition No. 6515 Of 2022

1. This Writ Petition is filed to declare action of 2nd respondent in retaining passport of the petitioner bearing No.74004557 without issuing any notice,order or letter pursuant to or prior to his surrendering passport…

Acts