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K. Sreenivasachari Vs Custodian of Evacuee Property and Secy. to Commissioner, Survey, Settlements and Land Records, Hyd. and others
1. The petitioner feels aggrieved by refusal of respondent No.1 to order delivery of the land, which is subject-matter of the writ petition, admeasuring Ac.1-00 of area from Survey No.364 of Gowdavalli village. Identity…
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R.V. Bhasin Vs State of Maharashtra and Marine Drive Police Station <BR> Indian Union Muslim League and Others
Ranjana Desai, J.@mdashRule. Respondents waive service. With the consent of the parties and at the request of the counsel, taken up for hearing. 2. The applicant, who is an advocate, is the author of a book entitled "I…
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Singam Satyanarayana and Others Vs Election Officer and Deputy Chief Executive Officer, Zilla Parishad and Others
J. Chelameswar, J.@mdashThese four writ appeals arise out of a common order dated 7-7-2005 of a learned Judge of this Court in W.P.Nos.18357 of 2004,407,426 and 2471 of 2005. The parties are the same in the last three o…
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