Pedda Bhumaiah 2 Ors Vs Chinna Pentaiah Koli 2 Ors High Court For The State Of Telangana:: At Hyderabad Nov 29, 2022 Motor Accident Civil Miscllaneous Appeal No. 2768 Of 2008 Disposed Of Acts PDF Read
N.Raju Vs Director General Of Police And Others. High Court For The State Of Telangana:: At Hyderabad Dec 6, 2022 Writ Petition No. 8359 Of 2018 Allowed Acts PDF Read
B.Ashok Kumar Vs Singareni Collieries Company Ltd And Others High Court For The State Of Telangana:: At Hyderabad Dec 6, 2022 Writ Petition No. 15687 Of 2016 Disposed Of Acts PDF Read
M.Subhashini Vs District Collector High Court For The State Of Telangana:: At Hyderabad Nov 30, 2022 Writ Petition No. 21084 Of 2008 Disposed Of Acts PDF Read
Santhosh Mallik, R.R.Dt. Vs State Of Telangana High Court For The State Of Telangana:: At Hyderabad Dec 5, 2022 Criminal Appeal No. 836 Of 2014 Allowed Acts PDF Read
P. Madan Mohan Reddy Vs State Of Telangana High Court For The State Of Telangana:: At Hyderabad Dec 13, 2022 Writ Petition (TR) No. 5240 Of 2017 Allowed Acts PDF Read
Shanti Potluri, Yellareddyguda, Hyderabad And Another Vs Gautami Society High Court For The State Of Telangana:: At Hyderabad Dec 5, 2022 Appeal Suit No. 242 Of 2009 Allowed Acts PDF Read
K Varalakshmi, Krishna Dist 2 Others Vs E Satyanarayana High Court For The State Of Telangana:: At Hyderabad Dec 5, 2022 Motor Accident Civil Miscllaneous Appeal No. 2565 Of 2017 Allowed Acts PDF Read
Ondi Satyanarayana Sattibabu,. Hyd. Vs M/S. Cargo Carriers Another High Court For The State Of Telangana:: At Hyderabad Dec 5, 2022 Motor Accident Civil Miscllaneous Appeal No. 1474 Of 2010 Allowed Acts PDF Read
ASPSRTC Another Vs A Swathi Lavanya 3 Others High Court For The State Of Telangana:: At Hyderabad Mar 14, 2023 Motor Accident Civil Miscllaneous Appeal No. 1385, 1631 Of 2015 Dismissed PDF Read