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Nilkanth Tulsidas Bhatia Vs Union of India (UOI) and Others

Gujarat High Court Special Civil Application No. 16500 of 2005 with Civil Application No. 12629 of 2005 in Special Civil Application No. 16500 of 2005 with Civil Application No. 12631 of 2005 in Special Civil Application No. 16500 of 2005

M.R. Shah, J.@mdashThe present Special Civil Application is heard by this Court for admission as well as for interim relief at length for couple of days. Heard Shri Nageshwar Rao, learned senior advocate appearing with …

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