Malyala Sujatha Vs Tate Of Telangana High Court For The State Of Telangana:: At Hyderabad Sep 6, 2022 Writ Petition No. 15809 Of 2016 Allowed Acts PDF Read
Thota Rajamalla Reddy Vs State Of Telangana High Court For The State Of Telangana:: At Hyderabad Sep 5, 2022 Writ Petition No.16239 Of 2022 Dismissed Acts PDF Read
Gyni Srinivas Vs Union Of India High Court For The State Of Telangana:: At Hyderabad Sep 5, 2022 Civil Miscllaneous Appeal No. 503 Of 2019 Partly Allowed Acts PDF Read
Zaffar Nawaz Khan Vs State Of Telangana High Court For The State Of Telangana:: At Hyderabad Sep 5, 2022 Criminal Revision Case .No. 3171 Of 2018 Disposed Of Acts PDF Read
Micro Systems And Services Sole Proprietorship Vs Union Of India And 5 Others High Court For The State Of Telangana:: At Hyderabad Sep 5, 2022 Writ Petition No. 37465 Of 2021 Allowed Acts PDF Read
Chilamkurthi Raghavamma Aruna, Vijayawada 2 Othrs Vs Chilamkurthy Lavanya Janyavula Lavanya High Court For The State Of Telangana:: At Hyderabad Sep 14, 2022 Criminal Petition No. 2383 Of 2015 Allowed Acts PDF Read
United India Insurance Co.Ltd. Vs Ameena Begum And 5 Others High Court For The State Of Telangana:: At Hyderabad Sep 14, 2022 Motor Accident Civil Miscllaneous Appeal No. 228 Of 2022 Allowed Acts PDF Read
Azmath Nafees Fatima Vs State Of Telangana And 4 Others High Court For The State Of Telangana:: At Hyderabad Sep 14, 2022 Writ Appeal No. 553 Of 2022 Dismissed Acts PDF Read
M/S. Sri Gayatri Educational Society, R.R. Dist. Vs PRL. Secy., Transport 2 Ors High Court For The State Of Telangana:: At Hyderabad Sep 14, 2022 Writ Petition No. 40000 Of 2014 Dismissed Acts PDF Read
Dinesh Khaitan Vs Union Of India & Ors. Calcutta High Court (Appellete Side) May 15, 2024 W.P.A. No. 9244 Of 2024 Disposed Of Acts PDF Read