Jogendra Chandra Mitter and Others Vs Rajendra Nath Mitter and Others
of the compensation money awarded under the Act for the acquisition of land for public purposes, the one
Citation
Latest Judgements
Filters
Reset filtersFound 400,326 results
Showing 9971- 9980 of 400,326 results for "buy fc coins xbox one Visit Buyfc26coins.com Kedvezmények az első rendelésre..HQhm"
Updated just now
A.M. Narayana Sah Vs A. Sankar Sah and Others
One Munusami Sah,Sankar Sah (1st defendant), Chinnasami Sah and Ponnu-sami Sah were four brothers.
Citation
Sultan Bakhsh and Others Vs Abdul Hamid
There being only one seat, the poll was duly opened and voters commenced to record their votes in favour
Citation
Shri Vijay Rama Satvi and Sau. Sitabai Rama Satvi Vs The State of Maharashtra
The State of Maharashtra Vs Vijay Rama Satvi and Another
convicted the appellant/accused No. 1 u/s 498A read with Section 34 of IPC and sentenced to suffer one
Citation
Santosh Kumar and etc. Vs State of Chhattisgarh
sentenced to R.I. for seven years and fine amount of Rs. 100/-, in default, to undergo further R.I. for one
Citation
Madhu Sahni Vs The State of Bihar
It has been further alleged that with the lighting of the torch, five persons came to him and one of
Citation
Kapildeo Singh, Ram Deyal Sngh, Ram Chandra Singh and Kesho Singh Vs The State of Bihar
Indian Penal Code and Section 27 of the Arms Act and sentenced to rigorous imprisonment for five years, one
T. S. N. Muhammad Rowther Vs M. M. Abdul Rehman Rowther
1916, brought by the present plaintiff along with the widow and the daughter of his deceased brother one
Citation
Gopalkrishna Govind and Another Vs Tukaram Narayan and Others
One Narayan Dhere, respondents 1 to 3 and respondent 4 had filed the suit from which the present appeal
Citation
Kanhaiya Lal and Another Vs R.H. Skinner and Others
Each son received a one-fourth share and the two daughters received a one-fourth share between them.