Santosh Vs Financial Commissioner and Secretary to Govt. of Haryana and Others
to March 2015 i.e. for a period of about 29 years, the petitioner has remained posted outside her Home
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Krishan Kumar and Others Vs Govt. of NCT of Delhi
They lived at their matrimonial home at F-767, Ganesh Nagar, Shakarpur, Delhi.
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Vikash Datta Vs Leena Datta
It is also not in dispute that from 25-10-2019 the wife was residing at her parental home.
Manish Agarwal and Others Vs The State of Bihar and Others
posted in the Anchal Office at Bathani and uncle Nand Kishore Singh lives in the ancestral village home
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Parmar Chimanbhai Balchandbhai and Others Vs State of Gujarat
She had studied upto seventh standard and had returned to her matrimonial home from her parental home
Khora Bouri Vs The State of Jharkhand
that on 23rd February, 2003, at about 10:00 a.m., victim Rekha Bouri (daughter of the informant) left home
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Sunita Devi Vs State of Bihar and Others
the deceased was coming from the market after selling fruits, he was caught hold by Jawans of the Home
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Raju @ Rajendra Kahar and Others and Umesh Kahar Vs State of Bihar
Code and as regards joint charge of the appellants, the learned trial judge held the charges brought home
Md. llliyas and Others Vs The State of Bihar
As he was not available at his house the informant set-out for his home.
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Ram Swaroop Prasad and Another Vs State of Bihar
She returned to her father''s home to attend the wedding of her sister alongwith her sister-in-law (nanad
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