High Courts24 Jan 2000Dismissed
(In the matter of. I)Zahir Hussain friend of the petitioner in HCP No. 1495/99) 2) Sheik Mohideen and 3) H. Mohammed Kamil friend of the petitioner is HCP No. 1497/99) M. Ravichandran. Petitioner in HCP No. 1495/99 J. Loshoof Beevi Petitioner in HCP No. 1496/99 P.P.K. Karunanidhi, Petitioner in HCP No. 1497/99 Vs The Commissioner of Police. Office of the Commissioner of Police. Egmore Chennai-8., The Chief Secretary to Government of Tamilnadu. Public Law and Order Department, Secretariat. Fort St. George. Chen-nai-9 and The Secretary to Government of India, Ministry of Home Affairs Department of Internal Security, New Delhi 110 001., Respondents in all the petitions.
Madras High Court · (2000) 2 LW(Cri) 618
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 167Customs Act, 1962 — Section 124