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0 judgments in All Courts matching “ZenTech’s Indigenous AI Smart Border Suite” · page 1 of 1

Tribunals and Commissions09 Sept 2026

M/s. Smart Eye Security System Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6418

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 68, 115BBE, 40(a)(ia), 194Q, 271AAC(1), 234A, 234B, 234C, 133(6), 206, 206C, 206C(1H), 194-OI.T. Rules, 1962-Rule 29GST Act
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Tribunals and Commissions09 Sept 2026

M/s. Smart Eye Security System Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 2952

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 68, 115BBE, 40(a)(ia), 194Q, 194-O, 206C(1H), 133(6), 271AAC(1), 234A, 234B, 234CIncome Tax Rules, 1962-Rule 29GST Act
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Tribunals and Commissions16 Jan 2026Allowed

Catalyst Trusteeship Limited Vs Blu-Smart Charge Pvt. Ltd

National Company Law Tribunal · (2026) 01 NCLT CK 3087

Insolvency and Bankruptcy Code, 2016-Section 5(8), 7, 7(2), 13(1)(b), 13(1)(c), 14, 14(1), 14(2), 14(3)(a), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 6(2), 33(1), 33(3)
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High Courts16 Dec 2025Allowed

Mr. ABC Vs Border Security Force & Ors.

Delhi High Court · (2025) 12 DEL CK 3093

Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017-Section 3(a)(i) and (ii), proviso to Section 3, 3(a), 3, 35, 43Rights of Persons with Disabilities Act, 2016-Section 20(4), 2(s), 20, 20(2)
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Tribunals and Commissions03 Dec 2025Allowed

Reliance BP Mobility Limited Vs Blu-Smart Fleet Pvt. Ltd

National Company Law Tribunal · (2025) 12 NCLT CK 2289

Insolvency and Bankruptcy Code, 2016-Section 4, 8, 9, 9(3)(b), 9(5), 9(5)(ii)(a)-(b), 13(1)(b), 13(1)(c), 14, 14(1), 14(2) to 14(3), 14(3)(a), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6, 9(l)Companies Act, 2013
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