COURTKUTCHEHRY SPECIAL FOR YOUNG LAWYERS & LAW STUDENTS
What law students can expect from internships and early jobs
How global demand for AI regulation boosts future earning potential
Law firms and tech companies offer stipends between ₹10,000–₹25,000 per month for internships in technology law.
By Our Legal Reporter
New Delhi: December 23, 2025:
For young law students, AI & Technology Law offers one of the most promising career paths in India and abroad. Internships provide modest stipends but valuable exposure, while early career salaries are already higher than traditional law practice. With specialization, lawyers can expect rapid salary growth, international opportunities, and leadership roles in shaping AI regulation.
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Internship Salaries
- India:
- Law firms and tech companies offer stipends between ₹10,000–₹25,000 per month for internships in technology law.
- Top-tier firms in Delhi, Mumbai, and Bengaluru may pay higher, especially for students with strong digital law backgrounds.
- Policy think tanks and NGOs often pay modest stipends but provide valuable exposure to AI ethics and regulation.
- Abroad:
- In the U.S. and Europe, legal interns in technology law earn USD 1,500–3,000 per month, depending on the firm and location.
- Internships at global firms like Baker McKenzie or Clifford Chance provide exposure to cross-border AI compliance and IP issues.
Early Career Salaries
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- India:
- Average lawyer salary is around ₹6 lakhs per year, but technology lawyers earn higher due to demand.
- Specialized technology lawyers earn ₹12–18 lakhs per year in corporate firms.
- In-house counsel roles at tech companies (fintech, AI startups, IT giants) often start at ₹8–12 lakhs per year.
- Abroad:
- Entry-level technology lawyers in the U.S. earn USD 70,000–100,000 annually.
- In Europe, salaries range from EUR 50,000–80,000 annually for junior associates.
- Demand is highest in jurisdictions with strong AI regulations (EU, U.S., Singapore).
Mid-Career and Future Prospects
- India:
- Experienced technology lawyers (8–12 years) can earn ₹25–40 lakhs per year in corporate firms.
- Partners in law firms or senior in-house counsel at tech companies may cross ₹50 lakhs annually.
- Advisory roles in AI policy and compliance are emerging as lucrative career paths.
- Abroad:
- Mid-career lawyers earn USD 120,000–150,000 annually in the U.S. and EUR 90,000–120,000 in Europe.
- Senior lawyers and partners in global firms often exceed USD 200,000 annually.
- AI regulation specialists are increasingly sought after by governments, multinationals, and think tanks.
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Why Salaries Are Rising
- Global demand: AI regulation, data protection, and IP disputes are growing worldwide.
- Specialization premium: Lawyers with niche expertise in AI ethics, contracts, and compliance earn more.
- Cross-border opportunities: Indian lawyers with global exposure can work in international firms or advise multinational clients.
Risks and Challenges
- High competition: Only a few law schools currently offer specialized AI law courses.
- Constant learning: Lawyers must keep up with evolving global regulations (EU AI Act, U.S. AI guidelines).
- Technical knowledge: Understanding AI systems is essential, not just legal theory.
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