Budget 2026 May Raise Tax Relief on Savings and FD Interest

13 Jan 2026 Court News 13 Jan 2026
Budget 2026 May Raise Tax Relief on Savings and FD Interest

COURTKUTCHEHRY SPECIAL ON BUDGET 2026 TAX RELIEFS

 

Budget 2026 May Raise Tax Relief on Savings and FD Interest

 

Relief for retirees and small savers as exemption limits likely to be revised

 

Experts say higher deductions will boost household budgets and encourage financial security

 

By Our Business Reporter

 

New Delhi: January 12, 2026:

As the Union Budget 2026 approaches, tax relief on savings and fixed deposit (FD) interest income has once again become a major talking point. For most Indian families, especially retirees and conservative savers, interest earned on bank deposits is not surplus income but a lifeline for daily expenses and medical needs.

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Currently, the tax exemption limits on such income have remained unchanged for years, even as inflation has steadily eroded purchasing power. With healthcare costs and household budgets under pressure, experts believe Finance Minister Nirmala Sitharaman may announce higher deductions in the upcoming budget to provide relief to savers.

Current Tax Relief Provisions

  • Section 80TTA: Provides deduction of up to ₹10,000 on savings bank interest for individuals below 60 years.
  • Section 80TTB: Provides deduction of up to ₹50,000 on interest income for senior citizens.
  • FD Interest: Taxable under “Income from Other Sources” and subject to TDS if interest exceeds ₹40,000 (₹50,000 for senior citizens) in a financial year.

These limits have not been revised in recent years, despite rising inflation and cost of living.

Likely Changes in Budget 2026

Based on expert discussions and media reports:

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  • Higher exemption limits:
    • Section 80TTA may be raised from ₹10,000 to ₹25,000.
    • Section 80TTB may be raised from ₹50,000 to ₹75,000 or ₹1,00,000 for senior citizens.
  • Simplification of TDS rules:
    • Threshold for TDS on FD interest may be increased to reduce compliance burden.
  • Focus on retirees and small savers:
    • Relief measures will likely target senior citizens who depend heavily on FD interest for survival.
  • Encouragement of savings culture:
    • By easing tax burden, the government aims to promote financial security among households.

Impact on Common People

1. Retirees and Senior Citizens

  • Biggest beneficiaries: Higher exemption under Section 80TTB will directly reduce tax liability.
  • Medical costs relief: With healthcare expenses rising, extra disposable income will ease financial stress.

2. Middle-Class Families

  • Boost to household budgets: Higher deductions will leave more money in hand for daily expenses.
  • Encouragement to save: Tax relief will make savings accounts and FDs more attractive compared to risky investments.

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3. Rural and Semi-Urban Savers

  • Cash flow improvement: Many rural households rely on FDs for secure returns. Tax relief will strengthen financial stability.

Expert Opinions

  • Tax professionals argue that exemption limits are outdated and must reflect current inflation levels.
  • Financial planners say relief will encourage disciplined savings and reduce dependence on risky assets.
  • Economists caution that while relief is welcome, the government must balance fiscal responsibility with populist measures.

Wider Economic Context

  • Budget 2025 had already introduced changes in tax slabs and exemption limits, easing pressure on households.
  • Budget 2026 is expected to continue this trend, focusing on middle-class relief and senior citizen welfare.
  • Inflation and healthcare costs remain the biggest drivers of demand for tax relief.

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Conclusion

The Union Budget 2026 could mark a turning point for savers in India. By raising exemption limits on savings and FD interest, the government would provide much-needed relief to retirees, middle-class families, and small savers.

This move would not only ease household budgets but also strengthen India’s savings culture, ensuring financial security in uncertain times.

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Article Details
  • Published: 13 Jan 2026
  • Updated: 13 Jan 2026
  • Category: Court News
  • Keywords: Budget 2026 tax relief on savings, FD interest tax exemption Budget 2026, Section 80TTA exemption increase 2026, Section 80TTB senior citizen relief Budget 2026, savings account interest tax India 2026, fixed deposit interest tax relief India
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