Bare Acts

Showing 10131 - 10140 of 11113 acts
Type: State Acts
S Punjab and Haryana

Thal Development Act, 1949

Act 22249 2025
S Punjab and Haryana

Thal Development (Validating) Ordinance, 1971

Act 22248 2025
S Punjab and Haryana

Thal (Increase In Value) (Validation Of Levy Of Tax) Ordinance, 1971

Act 22247 2025
S Tamil Nadu

Thanjavur City Municipal Corporation Act, 2013

Act 23481 2025
S Rajasthan

The Ajmer Tenancy And Land Records Act, 1950

Act 22652 2025
S Delhi

The Delhi Medical Council Act ,1997

Act 23980 2025
S Delhi

The Delhi Medical Council Rules, 2003

Act 23981 2025
S Punjab and Haryana

THE HARYANA GAUVANSH SANRAKSHAN AND GAUSAMVARDHAN ACT, 2015

Act 24096 2025
S Rajasthan

The Rajasthan Private Universities Act, 2005

Act 22653 2025
S Rajasthan

The Rajasthan Public Trusts Rules, 1962

Act 22654 2025