Bare Acts

S Kerala

Town Planning Laws (Amendment) Act, 1986

Act 19507 2025

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S Delhi

Towns Nuisances Act, 1889

Act 16360 2025

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S Gujarat

Tracer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17752 2025

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S Jammu and Kashmir

Transfer Of Land (Validating) Act, 2011

Act 18083 2025

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S Jammu and Kashmir

Transfer Of Land Validation Act, 2003

Act 18084 2025

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S Andhra Pradesh

Transfer Of Profession And Eviction Rules, 1957

Act 14023 2025

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S Bengal

Transferred Territories (Application Of West Bengal Tax Laws) Act, 1957

Act 15141 2025

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S Gujarat

Transport, Handling And Storage Of Dangerous Goods In The Port Of Kandla Regulations, 1991

Act 17753 2025

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S Kerala

Travancore-Cochin Hindu Religious Institutions (Amendment) Act, 2007

Act 19508 2025

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S Kerala

Travancore-Cochin Payment Of Salaries And Allowances Act, 1951

Act 19510 2025

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