Bare Acts

Showing 10411 - 10420 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Excise [(Amendment) Re-Enactment And Validation] Act, 1976

Act 23709 2025
S Uttar Pradesh

Uttar Pradesh Excise Rules (Amendment) Act, 1989

Act 23708 2025
S Uttar Pradesh

Uttar Pradesh Excise (Settlement Of Licences For Retail Sale Of Beer) (Second Amendment) Rules, 2002

Act 23706 2025
S Uttar Pradesh

Uttar Pradesh Famine Relief Fund Act, 1936

Act 23710 2025
S Delhi

Uttar Pradesh Fire Service Act, 1944

Act 16364 2025
S Uttar Pradesh

Uttar Pradesh First Offenders Probation Act, 1938

Act 23711 2025
S Uttar Pradesh

Uttar Pradesh Fisheries Act, 1948

Act 23712 2025
S Uttar Pradesh

Uttar Pradesh Flood Emergency Powers (Evacuation And Requisition) Act, 1951

Act 23713 2025
S Uttar Pradesh

Uttar Pradesh Forest Corporation (Amendment) Act, 2008

Act 23714 2025
S Uttar Pradesh

Uttar Pradesh Forests Corporation Act, 1974

Act 23715 2025