Bare Acts

Showing 10431 - 10440 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958

Act 23726 2025
S Uttar Pradesh

Uttar Pradesh Government Estates Thekedari Abolition Act, 1958

Act 23728 2025
S Uttar Pradesh

Uttar Pradesh Government Estates Thekedari Abolition (Re-Enactment And Validation) Act, 1970

Act 23727 2025
S Uttar Pradesh

Uttar Pradesh Government Servant (Discipline And Appeal) Rules, 1999

Act 23729 2025
S Uttar Pradesh

Uttar Pradesh Habitual Offenders Restriction Act, 1952

Act 23730 2025
S Uttar Pradesh

Uttar Pradesh Health Workers And Health Supervisors (Regulation Of Pay) Act, 1996

Act 23731 2025
S Uttar Pradesh

Uttar Pradesh Higher Education Services Commission Act, 1980

Act 23739 2025
S Uttar Pradesh

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 1997

Act 23733 2025
S Uttar Pradesh

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2006

Act 23734 2025
S Uttar Pradesh

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2007

Act 23735 2025