Bare Acts

Showing 1041 - 1050 of 4250 acts
Type: Central Acts
C Central

Curry Powder (Grading And Marking) Rules, 1956

Act 9744 2025
C Central

Customs (Advance Rulings) Rules, 2002

Act 9745 2025
C Central

Customs (Amendment) Act, 1985

Act 9747 2025
C Central

Customs (Amendment And Validation) Act, 2011

Act 9746 2025
C Central

Customs And Central Excise Duties Drawback Rules, 1995

Act 9760 2025
C Central

Customs And Central Excise Laws (Repeal) Act, 2004

Act 9761 2025
C Central

Customs And Central Excise Settlement Commission Procedure, 1999

Act 9762 2025
C Central

Customs And Excise Revenues Appellate Tribunal Act, 1986

Act 9763 2025
C Central

Customs (Appeals) Rules, 1982

Act 9748 2025