Bare Acts

Showing 1061 - 1070 of 4250 acts
Type: Central Acts
C Central

Customs (Fees For Rendering Services By Customs Officers) Regulations, 1998

Act 9753 2025
C Central

Customs House Agents Licensing Regulations, 1984

Act 9767 2025
C Central

Customs House Agents Licensing Regulations, 2004

Act 9768 2025
C Central

Customs (Import Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 1996

Act 9754 2025
C Central

Customs (Provisional Duty Assessment) Regulations, 1963

Act 9755 2025
C Central

Customs (Publication Of Names) Rules, 1975

Act 9756 2025
C Central

Customs Refund Application (Form) Regulations, 1995

Act 9769 2025
C Central

Customs (Settlement Of Cases) Rules, 1999

Act 9757 2025
C Central

Customs (Settlement Of Cases) Rules, 2007

Act 9758 2025
C Central

Customs Tariff Act, 1975

Act 9783 2025