Bare Acts

Showing 1081 - 1090 of 4250 acts
Type: Central Acts
C Central

Customs Tariff (Identification, Assessment And Collection Of Antidumping Duty On Dumped Articles For Determination Of Injury) Rules, 1995

Act 9780 2025
C Central

Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995

Act 9781 2025
C Central

Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995

Act 9782 2025
C Central

Customs Valuation (Determination Of Price Of Imported Goods) Rules, 1988

Act 9784 2025
C Central

Customs Valuation (Determination Of Value Of Export Goods) Rules, 2007

Act 9785 2025
C Central

Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007

Act 9786 2025
C Central

Cutchi Memons Act, 1938

Act 9790 2025
C Central

Cyber Regulations Appellate Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer)Rules, 2003

Act 9791 2025
C Central

Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

Act 9792 2025
C Central

Dadra And Nagar Haveli Act, 1961

Act 9794 2025