Bare Acts

Showing 1101 - 1110 of 4250 acts
Type: Central Acts
C Central

Dangerous Drugs Act, 1930

Act 9805 2025
C Central

Dangerous Drugs (Import, Export And Transhipment) Rules, 1957

Act 9804 2025
C Central

Dangerous Machines (Reguiation) Rules, 1984

Act 9806 2025
C Central

Dangerous Machines (Regulation) Act, 1983

Act 9807 2025
C Central

Ddebts Recovery Appellate Tribunal (Financial And Administrative Powers) Rules, 1997

Act 9808 2025
C Central

Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appelate Tribunal) Rules, 1998

Act 9810 2025
C Central

Debts Recovery Appellate Tribunal (Procedure) Rules, 1994

Act 9811 2025
C Central

Debts Recovery Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer) Rules, 2010

Act 9812 2025
C Central

Debts Recovery Tribunal (Procedure) Rules, 1993

Act 9813 2025