Bare Acts

Showing 1071 - 1080 of 4250 acts
Type: Central Acts
C Central

Customs Tariff (Amendment) Act, 2003

Act 9770 2025
C Central

Customs Tariff (Determination Of Origin Of Goods Under The Agreement On Global System Of Trade Preferences Among Developing Countries) Rules, 1989

Act 9772 2025
C Central

Customs Tariff (Determination Of Origin Of Goods Under The Agreement On Saarc Preferential Trading Arrangement) Rules, 1995

Act 9771 2025
C Central

Customs Tariff (Determination Of Origin Of Goods Under The Bangkok Agreement) Rules, 1976

Act 9773 2025
C Central

Customs Tariff (Determination Of Origin Of Goods Under The Free Trade Agreement Between The Democratic Socialistic Republic Of Sri Lanka And The Republic Of India) Rules, 2000

Act 9774 2025
C Central

Customs Tariff (Determination Of Origin Of Goods Under The Preferential Trade Agreement Between The Transitional Islamic State Of Afghanistan And Republic Of India) Rules, 2003

Act 9775 2025
C Central

Customs Tariff (Determination Of Origin Of Other Preferential Areas) Rules, 1977

Act 9776 2025
C Central

Customs Tariff (Determination Of Origin Of The U.A.R. And Yugoslavia) Rules, 1976

Act 9777 2025
C Central

Customs Tariff (Identification And Assessment Of Safeguard Duty) Rules, 1997

Act 9778 2025
C Central

Customs Tariff (Identification, Assessment And Collection Of Anti-Dumping Duty On Dumped Articles And For Determination Of Injury) Rules, 1995

Act 9779 2025