Bare Acts

Showing 10581 - 10590 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 1995

Act 23873 2025
S Uttar Pradesh

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 1999

Act 23869 2025
S Uttar Pradesh

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2001

Act 23870 2025
S Uttar Pradesh

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2006

Act 23871 2025
S Uttar Pradesh

Uttar Pradesh Secondary Education Services Selection Board (Third Amendment) Act, 2007

Act 23872 2025
S Uttar Pradesh

Uttar Pradesh Sheera Niyantran Adhiniyam, 1964

Act 23876 2025
S Uttar Pradesh

Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2000

Act 23874 2025
S Uttar Pradesh

Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2009

Act 23875 2025
S Uttar Pradesh

Uttar Pradesh Shri Badrinath And Shri Kedarnath Temples Act, 1939

Act 23878 2025
S Uttar Pradesh

Uttar Pradesh Shri Badrinath And Shri Kedarnath Temples (Amendment) Act, 1989

Act 23877 2025