Bare Acts

Showing 10591 - 10600 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Shri Badrinath Temple (Sanshodhan) Adhiniyam, 1964

Act 23879 2025
S Uttar Pradesh

Uttar Pradesh Special Area Development Authorities Act, 1986

Act 23880 2025
S Uttar Pradesh

Uttar Pradesh Special Economic Development Authority (Amendment) Act, 2006

Act 23881 2025
S Uttar Pradesh

Uttar Pradesh Special Economic Zone Development Authority Act, 2002

Act 23883 2025
S Uttar Pradesh

Uttar Pradesh Special Economic Zone Development Authority (Amendment) Act, 2006

Act 23882 2025
S Uttar Pradesh

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 1989

Act 23884 2025
S Uttar Pradesh

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 1997

Act 23885 2025
S Uttar Pradesh

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 2003

Act 23886 2025
S Uttar Pradesh

Uttar Pradesh Stamp Act, 2008

Act 23888 2025
S Uttar Pradesh

Uttar Pradesh Stamp (Valuation Of Property) Rules, 1997

Act 23887 2025