Bare Acts

Showing 1051 - 1060 of 11113 acts
Type: State Acts
S Bihar

Anugraha Narayan Sinha Institute Of Social Studies Act, 1964

Act 15513 2025
S Bengal

Apollo Zipper Company (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996

Act 14795 2025
S Rajasthan

Apprentices (Rajasthan Amendment) Act, 2014

Act 22294 2025
S Gujarat

Appropriate Dispute Resolution Guidelines Civil Procedure Appriate Dispute Resolution (Gujarat) Draft Rules, 2007

Act 16399 2025
S Gujarat

Appropriation Act, 1976

Act 16400 2025
S Punjab and Haryana

Appropriation (No. 4) Act, 2012

Act 21568 2025
S Maharashtra

Appropriation (Railways) No. 3 Act, 2015

Act 20000 2025
S Bihar

Arbitration And Conciliation (Bihar Amendment) Act, 1999

Act 15514 2025
S Andhra Pradesh

Arbitration (Andhra Pradesh Amendment) Act, 1990

Act 13852 2025
S Gujarat

Armed Deputy Superintendent Of Police, Assistant Commandmant, Adjustant And Battalian Quarters Master In Gujarat State Reserve Police Service, Recruitment Rules, 1996

Act 16401 2025