Bare Acts

Showing 1061 - 1070 of 11113 acts
Type: State Acts
S Gujarat

Armed Deputy Superintendent Of Police, Assistant Commandmant, Adjustant And Battalian Quarters Master In Gujarat State Reserve Police Service, Recruitment Rules, 1996

Act 16402 2025
S Assam

Armed Forces (Assam And Manipur) Special Powers Act, 1958

Act 14038 2025
S Assam

Armed Forces (Assam And Manipur) Special Powers (Amendment) Act, 1972

Act 14037 2025
S Assam

Armed Forces Special Powers Act, 1958

Act 14039 2025
S Karnataka

Arsikere Town Municipality (Extension Of Limits) Act, 1967

Act 18153 2025
S Karnataka

Arsikere Town Municipality (Extension Of Limits) Act, 1982

Act 18154 2025
S Gujarat

Artist-Cum-Photographer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16403 2025
S Assam

Arunachal Pradesh Forest Act, 2014

Act 14040 2025
S Assam

Arunachal Pradesh Judicial Service Rules, 2006

Act 14041 2025
S Assam

Arunachal Pradesh Motor Vehicles Taxation Act, 1984

Act 14042 2025