Bare Acts

Showing 10671 - 10680 of 11113 acts
Type: State Acts
S Uttar Pradesh

Uttar Pradesh Zamindari Abolition And Land Reforms (Special Provision) Act, 2010

Act 23958 2025
S Uttar Pradesh

Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989

Act 23960 2025
S Gujarat

Vaghodia Notified Area Consolidated Tax Rules, 1997

Act 17755 2025
S Gujarat

Vaghodia Notified Area Consolidated Tax Rules, 2003

Act 17756 2025
S Gujarat

Valia-Jhagadia Notified Area Consolidated Tax Rules, 1997

Act 17759 2025
S Gujarat

Valia-Jhagadia Notified Area Consolidated Tax Rules, 2003

Act 17760 2025
S Gujarat

Valia Notified Area Consolidated Tax Rules, 2001

Act 17757 2025
S Gujarat

Valia Notified Area Consolidated Tax Rules, 2003

Act 17758 2025
S Gujarat

Valsad Notified Area Consolidated Tax Rules, 2003

Act 17761 2025
S Gujarat

Vapi Notified Area Consolidated Tax Rules, 2003

Act 17762 2025