Bare Acts

Showing 10691 - 10700 of 11113 acts
Type: State Acts
S Andhra Pradesh

Vijayawada Municipal Corporation Act, 1981

Act 14033 2025
S Bihar

Village Chaukidari Act, 1870

Act 15849 2025
S Gujarat

Village Panchayat Secretary (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17766 2025
S Gujarat

Vir Narmad South Gujarat University (Amendment) Act, 2012

Act 17767 2025
S Andhra Pradesh

Visakhapatnam Municipal Corporation Act, 1979

Act 14034 2025
S Andhra Pradesh

Visakhapatnam Municipal Corporation Act, 1986

Act 14035 2025
S Andhra Pradesh

Visakhapatnam Port Trust Employees (Classification, Control And Appeal) Regulations, 1968

Act 14036 2025
S Karnataka

Visveswaraiah Technological University Act, 1994

Act 19147 2025
S Karnataka

Visveswaraiah Technological University (Amendment) Act, 2015

Act 19146 2025
S Gujarat

Vithal Udyognagar Notified Area (Additional) Consolidated Tax Rules, 1997

Act 17768 2025