Bare Acts

Showing 10711 - 10720 of 11113 acts
Type: State Acts
S Maharashtra

Water (Prevention And Control Of Pollution) Cess (Amendment) Act, 2003

Act 21244 2025
S Gujarat

Weighment Of Consignments (In Wagon-Load Or Train-Load) Rules, 1990

Act 17771 2025
S Gujarat

Welfare Officers (Recruitment And Conditions Of Service) (Gujarat) Rules, 1963

Act 17772 2025
S Bengal

West Bengal Acquisition And Settlement Of Homestead Land Act, 1969

Act 15152 2025
S Bengal

West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975

Act 15153 2025
S Bengal

West Bengal Acupuncture System Of Therapy Act, 1996

Act 15154 2025
S Bengal

West Bengal Additional Tax And One-Time Tax On Motor Vehicles Act, 1989

Act 15156 2025
S Bengal

West Bengal Additional Tax And One-Time Tax On Motor Vehicles (Amendment) Act, 2008

Act 15155 2025
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Amendment Rules, 2010

Act 15157 2025
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2007

Act 15158 2025