Bare Acts

Showing 10721 - 10730 of 11113 acts
Type: State Acts
S Bengal

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009

Act 15159 2025
S Bengal

West Bengal Advertisement Tax Act, 1976

Act 15160 2025
S Bengal

West Bengal Advocates Welfare Corporation Act, 2012

Act 15161 2025
S Bengal

West Bengal Advocates Welfare Fund Act, 1991

Act 15162 2025
S Bengal

West Bengal Agricultural Credit Operations Act, 1973

Act 15163 2025
S Bengal

West Bengal Agricultural Income-Tax (Notices) Act, 1952

Act 15164 2025
S Bengal

West Bengal Agricultural Landsand Fisheries (Acquisition And Re-Settlement) Act, 1958

Act 15165 2025
S Bengal

West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

Act 15166 2025
S Bengal

West Bengal Alienation Of Land (Regulation) Act, 1960

Act 15167 2025
S Bengal

West Bengal Alienation Of Land(Temporary Provisions) Act, 1954

Act 15168 2025