Bare Acts

Showing 10921 - 10930 of 11113 acts
Type: State Acts
S Bengal

West Bengal Land Reforms And Tenancy Tribunal Rules, 1997

Act 15361 2025
S Bengal

West Bengal Land (Requisition And Acquisition) Act, 1948

Act 15356 2025
S Bengal

West Bengal Land (Requisition And Acquisition) Re-Enacting Act, 1977

Act 15357 2025
S Bengal

West Bengal Land (Requisition And Acquisition) (Validation Of Orders) Act, 1965

Act 15355 2025
S Bengal

West Bengal Land Revenue And Cess (Apportionment) Act, 1963

Act 15362 2025
S Bengal

West Bengal Land Revenue, Rent And Cess (Apportionment) Act, 1948

Act 15363 2025
S Bengal

West Bengal Law Clerks Act, 1997

Act 15364 2025
S Bengal

West Bengal Legislative Assembly Proceedings (Protection Of Publication) Act, 1978

Act 15365 2025
S Bengal

West Bengal Legislature (Members Pension) Act, 1986

Act 15366 2025
S Bengal

West Bengal Legislature (Prohibition Of Simultaneous Membership) Act, 1952

Act 15367 2025