Bare Acts

Showing 10931 - 10940 of 11113 acts
Type: State Acts
S Bengal

West Bengal Legislature (Removal Of Disqualifications) Act, 1952

Act 15368 2025
S Bengal

West Bengal Lifts And Escalators Act, 1955

Act 15369 2025
S Bengal

West Bengal Livestock Improvement Act, 1954

Act 15370 2025
S Bengal

West Bengal Local Authorities (Postponement Of Elections) Repealing Act, 1963

Act 15371 2025
S Bengal

West Bengal Local Bodies (Electoral Offences And Miscellaneous Provisions) Act, 1952

Act 15372 2025
S Bengal

West Bengal Luxury Tax Act, 1994

Act 15373 2025
S Bengal

West Bengal Maintenance Of Public Order Act, 1970

Act 15374 2025
S Bengal

West Bengal Maintenance Of Public Order Act, 1972

Act 15375 2025
S Bengal

West Bengal Marine Fishing Regulation Act, 1993

Act 15376 2025
S Bengal

West Bengal Maritime Board Act, 2000

Act 15377 2025