Bare Acts

Showing 11011 - 11020 of 11113 acts
Type: State Acts
S Bengal

West Bengal Scheduled Castes And Scheduled Tribes (Identification) (Amendment) Act, 2007

Act 15444 2025
S Bengal

West Bengal Scheduled Castes And Scheduled Tribes (Identification) (Amendment) Act, 2008

Act 15445 2025
S Bengal

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Act, 1976

Act 15449 2025
S Bengal

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) (Amendment) Act, 2005

Act 15447 2025
S Bengal

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) (Amendment) Act, 2009

Act 15448 2025
S Bengal

West Bengal Scheduled Castes Development And Finance Corporation Act, 1976

Act 15452 2025
S Bengal

West Bengal Scheduled Castes Development And Finance Corporation (Amendment) Act, 1980

Act 15451 2025
S Bengal

West Bengal Schools (Control Of Expenditure) Act, 2005

Act 15454 2025
S Bengal

West Bengal School Service Commission Act, 1997

Act 15453 2025
S Bengal

West Bengal Schools (Recruitment Of Non Teaching Staff) Rules, 2O05

Act 15455 2025