Bare Acts

Showing 11021 - 11030 of 11113 acts
Type: State Acts
S Bengal

West Bengal Separation Of Judicial And Executive Functions Act, 1970

Act 15456 2025
S Bengal

West Bengal Services (Appointment, Probation And Confirmation) Rules, 1979

Act 15457 2025
S Bengal

West Bengal Services (Classification, Control And Appeal) Rules, 1971

Act 15458 2025
S Bengal

West Bengal Services (Determination Of Seniority) Rules, 1981

Act 15459 2025
S Bengal

West Bengal Settled Estates (Repealing) Act, 1973

Act 15460 2025
S Bengal

West Bengal Shops And Establishments Act, 1963

Act 15461 2025
S Bengal

West Bengal Slum Areas (Improvement And Clearance) Act, 1972

Act 15462 2025
S Bengal

West Bengal Societies Registration Act, 1961

Act 15463 2025
S Bengal

West Bengal Special Economic Zone Act, 2003

Act 15464 2025
S Bengal

West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

Act 15465 2025