Bare Acts

Showing 1271 - 1280 of 4250 acts
Type: Central Acts
C Central

Disaster Management (Annual Report Of National Authority) Rules, 2006

Act 9971 2025
C Central

Disaster Management (National Disaster Response Force) Rules, 2008

Act 9973 2025
C Central

Disaster Management National Executive Committee (Procedure And Allowances) Rules, 2006

Act 9977 2025
C Central

Disaster Management (National Institute Of Disaster Management) Rules, 2006

Act 9972 2025
C Central

Disaster Management (Notice Of Alleged Offence) Rules, 2007

Act 9974 2025
C Central

Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006

Act 9975 2025
C Central

Displaced Persons (Claims) Act, 1950

Act 9978 2025
C Central

Displaced Persons (Claims) Amendment Act, 1952

Act 9979 2025
C Central

Displaced Persons Claims And Other Laws Repeal Act, 2005

Act 9990 2025
C Central

Displaced Persons (Claims) Supplementary Act, 1954

Act 9980 2025