Bare Acts

C Central

Displaced Persons (Compensation And Rehabilitation) Act, 1954

Act 9981 2025

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C Central

Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1956

Act 9982 2025

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C Central

Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1959

Act 9983 2025

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C Central

Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1960

Act 9984 2025

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C Central

Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1968

Act 9985 2025

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C Central

Displaced Persons (Compensation And Rehabilitation) Rules, 1955

Act 9986 2025

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C Central

Displaced Persons (Debts Adjustment) Act, 1951

Act 9987 2025

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C Central

Displaced Persons (Debts Adjustment) Rules, 1951

Act 9988 2025

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C Central

Displaced Persons (Verification Of Claims) Supplementary Rules, 1954

Act 9989 2025

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C Central

Disputed Election (Prime Minister And Speaker) Rules, 1977

Act 9991 2025

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