Bare Acts

Showing 1381 - 1390 of 4250 acts
Type: Central Acts
C Central

Employees Provident Fund Organisation (Assistant Provident Fund Commissioner) Recruitment Rules, 1999

Act 10081 2025
C Central

Employees Provident Fund Organisation [Deputy Director (Official Language)] Recruitment Rules, 1999

Act 10085 2025
C Central

Employees Provident Fund Organisation (Regional Provident Fund Commissioner, Grade-Ii) Recruitment Rules, 1999

Act 10083 2025
C Central

Employees Provident Fund Organisation (Regional Provident Fund Commissioner, Grade-I) Recruitment Rules, 1999

Act 10082 2025
C Central

Employees Provident Fund Organisation (Supervisor (Computer Cell)) Recruitment Rules, 1999

Act 10084 2025
C Central

Employees Provident Funds And Miscellaneous Provisions Act, 1952

Act 10087 2025
C Central

Employees Provident Funds And Miscellaneous Provisions (Amendment) Act, 1988

Act 10086 2025
C Central

Employees Provident Funds Appellate Tribunal (Conditions Of Service) Rules, 1997

Act 10088 2025
C Central

Employees Provident Funds Appellate Tribunal (Procedure) Rules, 1997

Act 10089 2025
C Central

Employees Provident Funds Scheme, 1952

Act 10090 2025