Bare Acts

Showing 1391 - 1400 of 4250 acts
Type: Central Acts
C Central

Employees State Insurance Act, 1948

Act 10095 2025
C Central

Employees State Insurance (Amendment) Act, 1989

Act 10091 2025
C Central

Employees State Insurance (Amendment) Act, 2010

Act 10092 2025
C Central

Employees State Insurance (Central) Rules, 1950

Act 10093 2025
C Central

Employees State Insurance Corporation (General Provident Fund) Rules, 1995

Act 10096 2025
C Central

Employees State Insurance (General) Regulations, 1950

Act 10094 2025
C Central

Employees Stock Option Plan Or Scheme

Act 10097 2025
C Central

Employers Liability Act, 1938

Act 10098 2025
C Central

Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959

Act 10099 2025
C Central

Employment Exchanges (Compulsory Notification Of Vacancies) Rules, 1960

Act 10100 2025