Bare Acts

S Uttar Pradesh

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950

Act 23959 2025

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S Uttar Pradesh

Uttar Pradesh Zamindari Abolition And Land Reforms (Amendment) Act, 2008

Act 23957 2025

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S Uttar Pradesh

Uttar Pradesh Zamindari Abolition And Land Reforms (Special Provision) Act, 2010

Act 23958 2025

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S Uttar Pradesh

Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989

Act 23960 2025

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C Central

Vaccination Act, 1880

Act 12792 2025

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C Central

Vaccination (Repeal) Act, 2001

Act 12791 2025

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S Gujarat

Vaghodia Notified Area Consolidated Tax Rules, 1997

Act 17755 2025

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S Gujarat

Vaghodia Notified Area Consolidated Tax Rules, 2003

Act 17756 2025

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S Gujarat

Valia-Jhagadia Notified Area Consolidated Tax Rules, 1997

Act 17759 2025

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S Gujarat

Valia-Jhagadia Notified Area Consolidated Tax Rules, 2003

Act 17760 2025

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