Bare Acts

Showing 14821 - 14830 of 15363 acts
S Gujarat

Valia Notified Area Consolidated Tax Rules, 2001

Act 17757 2025
S Gujarat

Valia Notified Area Consolidated Tax Rules, 2003

Act 17758 2025
S Gujarat

Valsad Notified Area Consolidated Tax Rules, 2003

Act 17761 2025
C Central

Vanaspati (Grading And Marking) Rules, 1939

Act 12793 2025
S Gujarat

Vapi Notified Area Consolidated Tax Rules, 2003

Act 17762 2025
S Rajasthan

Vardhman Mahaveer Open University Kota (Amendment) Act, 2013

Act 22662 2025
S Gujarat

Vasna (Borsad) Notified Area Consolidated Tax Rules, 1998

Act 17763 2025
S Gujarat

Vasna (Borsad) Notified Area Consolidated Tax Rules, 2003

Act 17764 2025
C Central

Vayudoot Non-International Carriage Of Cargo (Other Than Baggage And Mail) Conditions, 1982

Act 12795 2025
C Central

Vayudoot Non International Carriage (Passenger And Baggage) Conditions, 1982

Act 12794 2025