Bare Acts

Showing 1681 - 1690 of 11113 acts
Type: State Acts
S Uttar Pradesh

Bengal Agra And Assam Civil Courts (Extension To Oudh) Act, 1956

Act 23503 2025
S Bihar

Bengal, Agra And Assam Civil Courts (Jharkhand Amendment) Act, 2002

Act 15529 2025
S Bengal

Bengal Agricultural And Sanitary Improvement Act, 1920

Act 14801 2025
S Bengal

Bengal Agricultural Debtors Act, 1936

Act 14802 2025
S Bengal

Bengal Agricultural Income Tax Act, 1944

Act 14803 2025
S Bengal

Bengal Alienation Of Agricultural Land (Temporary Provisions) Act, 1944

Act 14804 2025
S Bengal

Bengal (Aliens) Disqualification Act, 1918

Act 14799 2025
S Bengal

Bengal Alluvial Lands Act, 1920

Act 14806 2025
S Bengal

Bengal Alluvial Land Settlement Act, 1858

Act 14805 2025
S Bihar

Bengal Alluvion (Amendment) Act, 1868

Act 15516 2025